(1.) THIS appeal is focussed as against the Judgement and Decree dated 19. 10. 2005 passed in MCOP. No. 319 of 1993 by the learned Motor Accidents Claims tribunal cum the Additional District Judge, Tirunelveli.
(2.) HEARD both sides.
(3.) THE main grounds of appeal would run thus:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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