D SARAVANA PRABHU Vs. COMMISSIONER OF POLICE COIMBATORE
Decided On December 07, 2007
D.SARAVANA PRABHU Appellant
V/S
STATE Respondents
JUDGEMENT
(1.) LEARNED counsel for the petitioner seeks permission to withdraw this Criminal Original Petition. He has also made an endorsement in the bundle to that effect. Acting on the same, this Criminal Original Petition is dismissed as withdrawn.