MANIVEL ALIAS MANIVEL DHANRAJ Vs. ELIZABETH RANI

JUDGEMENT

(1.) LEARNED counsel for the petitioner seeks permission of this court to withdraw the above criminal original petition and she has also made an endorsement in the court bundle today to that effect.

(2.) RECORDING the said endorsement of the learned counsel for the petitioner, this criminal original petition is dismissed as withdrawn. Consequently, the connected MPs are closed.