(1.) THIS order shall govern these two revisions in CRP Nos. 678 and 695 of 2007.
(2.) THE Court heard the learned Counsel on either side.
(3.) THE Court heard the learned Counsel for the respondent on the above contentions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN