SOKKALINGAM, KUILA Vs. STATE OF TAMIL NADU

Referred Judgements :-

BINOD SINGH V/S. DISTRICT MAGISTRATE [REFERRED]
MEERA RANI V/S. GOVERNMENT OF TAMIL NADU [REFERRED]
MASANAM V/S. DISTRICT MAGISTRATE & COLLECTOR [REFERRED]
COMMISSIONER OF POLICE AND ORS. V/S. C. ANITHA [REFERRED]
VEERAMANI V/S. STATE OF T.N. [REFERRED]
UNION OF INDIA V/S. PAUL MANICKAM [REFERRED]
R. KALAVATHI V/S. STATE OF T.N. AND ORS [REFERRED]
T.V. SARAVANAN V/S. STATE THROUGH SECRETARY AND ANR [REFERRED]
A. SHANTHI V/S. GOVT. OF T.N. AND ORS [REFERRED]
RAMESHWAR SHAW VS. DISTRICT MAGISTRATE BURDWAN [REFERRED]
ARUN GHOSH VS. STATE OF WEST BENGAL [REFERRED]
VIJAY NARAIN SINGH VS. STATE OF BIHAR [REFERRED]
RAMESH YADAV VS. DISTRICT MAGISTRATE ETAH [REFERRED]
N MEERA RANI N MEERA RANI VS. GOVERNMENT OF TAMIL NADU:STATE OF TAMIL NADU [REFERRED]
DHARMENDRA SUGANCHAND CHELAWAT VS. UNION OF INDIA [REFERRED]
SANJAYKUMARAGGARWAL VS. UNION OF INDIA [REFERRED]
AYUB ALIAS PAPPUKHAN NAWABKHAN PATHAN VS. S N SINHA [REFERRED]
KAMARUNNISSA BADHRUNNISSA SITHY AYSHA KAMARUNNISSA BADHRUNNISSA SITHY AYSHA VS. UNION OF INDIA [REFERRED]
ABDUL SATHAR IBRAHIM MANIK IBRAHIM SHAREEF M MADHAFUSHI VS. UNION OF INDIA [REFERRED]
MUSTAKMIYA JABBARMIYA SHAIKH VS. M M MEHTA COMMISSIONER OF POLICE [REFERRED]
VIJAY AMBA DAS DIWARE VS. BALKRISHNA WAMAN DANDE [REFERRED]
T P MOIDEEN KOYA VS. GOVERMENT OF KERALA [REFERRED]
K THIRUPATHI VS. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR [REFERRED]