REGENT COMPUTRONICS PVT. LTD.

T.GUNASEKARAN Appellant

V/S

REVENUE DIVISIONAL OFFICER Respondents

Referred Judgements :-

HANLEY V. PEASE AND PARTNERS LTD. [REFERRED TO]
WALLWORK V. FIELDING [REFERRED TO]
R P KAPUR VS. UNION OF INDIA [REFERRED TO]
BALVANTRAI RATILAL PATEL VS. STATE OF MAHARASHTRA [REFERRED TO]
RURA RAM V. DIVISIONAL SUPERINTENDENT,N.W.RAILWAY [REFERRED TO]
SECRETARY OF STATE VS. SURENDRA NATH GOSWAMI [REFERRED TO]

(1.) PRAYER in this writ petition is to quash the order of suspension dated 18. 10. 2007 passed against the petitioner.

(2.) THE brief facts necessary for disposal of the writ petition are as follows:

(3.) HEARD the learned counsel appearing for the petitioner.