SARASWATHI Vs. JUNIOR ENGINEER OPERATION AND MAINTENANCE TAMIL NADU ELECTRICITY BOARD ARIYAMANGALAM TRICHY

JUDGEMENT

(1.) WHEN the writ petition came up for hearing, the learned counsel appearing for the petitioner had submitted that the issue involved in this writ petition has become infructuous and he has also made an endorsement to that effect. In view of the endorsement made by the learned counsel appearing for the petitioner, the writ petition is dismissed as having become infructuous. Consequently, the connected M. P. is closed. No costs. .