LAWS(MAD)-2007-11-239

ASALAMBAL Vs. SPECIAL TAHSILDAR

Decided On November 14, 2007
ASALAMBAL Appellant
V/S
DISTRICT COLLECTOR OF PERAMBALUR Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "for dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i. e. , on 13. 11. 2007. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.