C KATHIRVELU Vs. D THILLAIRAJ

JUDGEMENT

(1.) THIS petition has been filed to set aside the order of return by the Special Court, Madurai, dated 25.04.2007, and consequently direct the learned Special Court, Madurai to take back the complaint on file and proceed with it as per the provision of the 'Electricity Act, 2003'.

(2.) HEARD both sides.

(3.) HEARD both sides. Perused the records.