LAWS(MAD)-2007-12-221

K KRISHNAN Vs. STATE OF TAMILNADU

Decided On December 20, 2007
K.KRISHNAN Appellant
V/S
STATE OF TAMIL NADU Respondents

JUDGEMENT

(1.) THESE petitions were listed under the caption "for Dismissal", since there was no representation on behalf of the petitioners, on an earlier occasion, i. e. , on 19/12/2007. Even today, there is no representation on behalf of the petitioners. Hence, these petitions are dismissed for non-prosecution. No costs.