LAWS(MAD)-2007-12-199

MEMBERS OF JALLIDAIYANPETTAI OLD WATER CONNECTION ORGANISATION Vs. PRESIDENT JALLIDAIYANPETTAI VILLAGE PANCHAYAT

Decided On December 06, 2007
RATHINAVEL NAICKER Appellant
V/S
SECRETARY TO THE GOVERNMENT RURAL DEVELOPMENT AND LOCAL ADMINISTRATION GOVERNMENT OF TAMILNADU Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "for dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i. e. , on 05. 12. 2007. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.