(1.) LEARNED Special Government Pleader (Pondicherry) submits that in view of the subsequent development, as on date, nothing survives for adjudication. The above statement is hereby recorded and the writ appeal is dismissed as infructuous. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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