LAWS(MAD)-2007-11-342

DAVID RAJ Vs. DISTRICT COLLECTOR

Decided On November 16, 2007
DAVID RAJ Appellant
V/S
DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT, KANCHEEPURAM Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "for Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i. e. , on 15. 11. 2007. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.