LAWS(MAD)-2007-6-79

M PUSHPARAJ Vs. K KANTHIAH

Decided On June 15, 2007
M. PUSHPARAJ Appellant
V/S
K. KANTHIAH Respondents

JUDGEMENT

(1.) AN order of dismissal of I. A. No. 2070 of 2005 in o. S. No. 1924 of 2004 on the file of the 13th Assistant City Civil Court, Chennai seeking leave to defend the suit in O. S. No. 1924 of 2004 under the summary procedure is challenged before this Court.

(2.) THE Court heard the learned counsel on either side.

(3.) HEARD the learned counsel for the respondent on the above contentions.