RAMANATHAN CHETTIAR Vs. RAMU GOUNDER

JUDGEMENT

(1.) AN order of the Second Additional Subordinate Judge at villupuram made in I. A. No. 272 of 2004 for appointment of Advocate Commissioner; pending appeal in A. S. No. 254 of 2003 is the subject matter of challenge before this Court.

(2.) THE Court heard the learned counsel for the petitioners as well as for the respondent.

(3.) THE Court heard the learned counsel for respondents on the above contentions.