(1.) LEARNED counsel for the petitioner seeks permission to withdraw the above writ petition and has also made an endorsement to that effect.
(2.) ACCORDINGLY, permission is granted and the writ petition is dismissed as withdrawn. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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