V ALEXPANDIYAN Vs. BLOCK DEVELOPMENT OFFICER

JUDGEMENT

(1.) THE petitioner filed Original Application in O. A. No. 1 of 2002 before the tamil Nadu Administrative Tribunal. Consequent to its abolition, the said original Application was transferred to this court and re-numbered as w. P. (MD)No. 8678 of 2006.

(2.) HEARD both sides.

(3.) THIS writ petition is focussed as against the order of termination passed by the second respondent dated 23. 11. 2001 in Proc. Na. Ka. No. 1/2001.