REGENT COMPUTRONICS PVT. LTD.

SUGANTHI PREM KUMAR Appellant

V/S

T.GNANAVEL Respondents

Referred Judgements :-

ABDUL WAHAB V. RAMAN PANICKAR AND OTHERS [REFERRED TO]
SHANKAR LAL VS. SAKIL AHMED [REFERRED TO]
ZAHIRUL ISLAM VS. MOHAMMAD USMAN [REFERRED TO]
YOG RAJ PURI VS. YOGESHWAR RAJ PURI [REFERRED TO]
ELISA VS. A DOSS [REFERRED TO]
VASUDEVA NAICKER DIED VS. T A MADHAVAN [REFERRED TO]
KRISHNAVENI VS. RAMACHANDRA NAIDU [REFERRED TO]
R Radha VS. B Saraswathy [REFERRED TO]
RAJNATH SAHGAL VS. SHIVA PRASAD SINHA [REFERRED TO]
GANGA SINGH COLLEGE VS. BHARATI BIDYA MANDIR [REFERRED TO]
BHAGIRATH MAL VS. BHAGWAN DUTT [REFERRED TO]

JUDGEMENT

(1.) C. R. P. (PD)NO. 1453/2005 filed under Article 227 of the Constitution of India against the order dated 14. 9. 2005 in M. P. No. 186/2005 in E. P. No. 180/1999 in RCOP No. 177/1991 on the file of the X Judge, Court of Small Causes, Chennai.

(2.) C. R. P. (PD)NO. 1454/2005 filed under Article 227 of the Constitution of India against the order dated 29. 8. 2005 in M. P. No. 518/2005 in M. P. No. 186/2005 in E. P. No. 180/1999 in RCOP No. 177/1991 on the file of the X Judge, Court of Small Causes, Chennai.

(3.) C. R. P. (NPD)NO. 62/2006 filed under Sec. 115 of the C. P. C. , against the order dated 15. 11. 2005 passed in E. A. No. 4022/2005 in E. P. No. 1291/2005 by the IX Asst. City Civil Court, Chennai.

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T GNANAVEL Vs. T S KANAGARAJ

Referred Judgements :-

JUDGEMENT

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