(1.) I have heard Mr. Balan Haridas, learned counsel appearing for the petitioners and Mrs. Bhavani Subbarayan, learned Assistant Government Pleader representing the respondents and have perused the records.
(2.) EXCEPTING W. P. No. 14933 of 2007, all other writ petitions are identical inasmuch as the challenge is to the order passed by the second respondent District Revenue Officer, Kancheepuram District.
(3.) IN W. P. No. 14933 of 2007, the prayer is for a direction to the first respondent District Elementary Educational officer to consider the petitioner's appointment for the post of Secondary Grade Teacher pursuant to the notification issued by them.