LAWS(MAD)-2007-4-133

WORKMEN Vs. MANAGEMENT HACKBRIDGE AND HEWETTIC EASUN LTD

Decided On April 02, 2007
WORKMEN, REP. BY N.MADHAVAN Appellant
V/S
PRESIDING OFFICER Respondents

JUDGEMENT

(1.) THE Workmen, rep. by N. Madhavan, Hackbridge and Hewittic Easun Group, Chennai -600 021, aggrieved by the order of the learned single Judge dated 09. 08. 2005 passed in W. P. No. 14690 of 1995, have filed the above appeal.

(2.) HEARD Mr. K. S. Narayanan, learned counsel appearing for the appellant-workmen and Mr. M. R. Raghavan, learned counsel for the first respondent-Management.

(3.) INASMUCH as the learned single Judge narrated the entire factual details in his order dated 09. 08. 2005, we are of the view that there is no need to traverse the same once again.