LAWS(MAD)-2007-12-277

ORIENTAL INSURANCE COMPANY LTD Vs. K CHINNATHAAL

Decided On December 12, 2007
ORIENTAL INSURANCE COMPANY LTD. Appellant
V/S
P.GOVINDARAJ Respondents

JUDGEMENT

(1.) THIS appeal is focussed as against the judgment and decree dated 17. 04. 2006, passed in M. C. O. P. No. 258 of 2001, on the file of the Motor Accidents claims Tribunal, (Sub Court), Palani.

(2.) HEARD both sides.

(3.) THE challenge in this Civil Miscellaneous Appeal is relating to the quantum of compensation awarded by the Tribunal, vide judgment dated 17. 04. 2006, to a tune of Rs. 3,00,000/- (Rupees Three Lakhs only) on the following sub-heads: <FRM>JUDGEMENT_2103_TLMAD0_2007Html1.htm</FRM>