K B VENKATACHALAM Vs. COMMISSIONER OF POLICE

JUDGEMENT

(1.) THESE petitions have been filed, seeking for a direction, to direct the respondents to register the petitioners complaint dated 14. 09. 2006 and 20. 09. 2006 respectively and to investigate the same.

(2.) LEARNED Government Advocate submits that on the complaints given by the petitioners, a case has been registered in Crime No. 729 of 2006.

(3.) RECORDING the above submission, these petitions are closed.