LAWS(MAD)-2007-12-29

V VAIDYALINGA NAIDU Vs. COLLECTOR VILLUPURAM DISTRICT

Decided On December 06, 2007
V.VAIDYALINGA NAIDU Appellant
V/S
VILLAGE ADMINISTRATIVE OFFICER SIRULAPATTU Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "for dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i. e. , on 05. 12. 2007. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.