(1.) LEARNED counsel for the appellant represents that the writ appeal has become infructuous and has also made an endorsement to that effect.
(2.) ACCORDINGLY, the Writ Appeal is dismissed as infructuous. No costs. Consequently, WAMP No. 2611 of 2004 is also dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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