MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT AND; R CHANDRA MOHAN

JUDGEMENT

(1.) Challenge is made to an award of the I Additional Labour Court, Chennai, in I.D. No. 111 of 2000 whereby an order of dismissal of service of the second respondent Driver attached to the Metropolitan Transport Corporation, Madras, was set aside.

(2.) The Court heard the learned Counsel on either side.

(3.) The short facts necessary for the disposal of this writ petition can be stated thus: