(1.) HEARD Mr. O. S. Thilak Pasumbadiar, learned counsel for the petitioner and Mr. M. Babu Muthu Meeran, learned Additional Public Prosecutor for the respondents.
(2.) THE order of detention dated 21. 2. 2007 on the allegation that the detenu is a'bootlegger'is in question.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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