LAWS(MAD)-2007-11-69

M ABDUL SAMAD Vs. TAHSILDAR AANDIPATTI THENI DISTRICT

Decided On November 16, 2007
V.S.PERIASAMY Appellant
V/S
TAHSILDAR Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "for Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i. e. , on 15. 11. 2007. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.