S MUTHUPILLAI Vs. DIRECTOR GENERAL OF POLICE, LAW AND ORDER; DEPUTY INSPECTOR GENERAL OF POLICE, TIRUNELVELI RANGE; SUPERINTENDENT OF POLICE

JUDGEMENT

(1.) This Writ petition is focussed to issue a Writ of Mandamus directing the respondents to promote the petitioner as Sub Inspector of Police in Tirunelveli Range in the existing 2 vacancies.

(2.) Heard both sides.

(3.) A resume of facts absolutely necessary and germane for the disposal of this writ petition would run thus: