K BOOVARAGAVAN Vs. MEMBER SECRETARY

JUDGEMENT

(1.) MR. P. Wilson, the learned Assistant Solicitor General takes notice for the first respondent and MR. S. Rajasekar the learned Additional Government Pleader ( Forest )takes notice for the respondents 2 to 4.

(2.) WITH the consent of the learned counsels appearing on either side, the writ petition itself is taken up for final disposal.