C GOVINDARAJAN Vs. GOVERNMENT OF TAMIL NADU

JUDGEMENT

(1.) IN W.P.Nos.24472, 24879, 26146, 26138 of 2004, 16010, 32335 of 2003, 16238, 40166 of 2005 the prayer is for quashing G.O.Ms.No.432 Public Works (R1) dated 16.9.2003. 1.1. W.P.Nos.35514 and 12321 of 2005 have been filed as Public INterest Litigations for quashing G.O.Ms.No.432 dated 16.9.2003. The allegations made in both the writ petitions are same as in W.P.No.35513 of 2005.

(2.) W.P.Nos.23366 to 23371 of 2001, 10533 & 10534 of 2003, 11160 of 2003, 34514 of 2002, 24182 to 24187 of 2001, 1537 of 2002 have been filed to quash G.O.Ms.No.438 PW (R1) dated 31.8.2000.

(3.) W.P.No.16010 of 2003 has been filed by Sree Balaji Nagar Residential Association on behalf of the residents of Puzhal Village, Balaji Nagar in respect of survey numbers described in the writ petition. Prayer in this writ petition is for quashing G.O.Ms.No.144 P.W. (R1) dated 4.4.2003.