LAWS(MAD)-2007-7-405

P VASANTHA Vs. DISTRICT COLLECTOR

Decided On July 18, 2007
P. VASANTHA Appellant
V/S
DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) IN W.P.(MD)No. 4971 of 2007, the prayer is to consider the appointment of the petitioner in the place of the third respondent as Noon-Meal Organiser in Chokkanathanpatti, Kappalur.

(2.) IN W.P.(MD)No.5954 of 2007, the petitioner wants appointment to the post of Helper in the Noon Meal Centre at Anaikulam Village Panchayat Primary School in the place of 4th respondent therein.

(3.) IN W.P.(MD) No.4721 of 2007, the petitioner wants an appointment to the petitioner as an Anganvadi Assistant in Vedasanthur Taluk to the exclusion of the 4th respondent.