M ASWATH Vs. JEEJA BABY

JUDGEMENT

(1.) THIS Revision Petition has been filed against the order dated 22. 12. 2003 made in I. A. No. 488/2002 in O. S. No. 184/1996 on the file of the District Munsif Hosur.

(2.) THE plaintiff is the revision petitioner.

(3.) THE plaintiff filed O. S. No. 184/1996 on the file of the District Munsif, Hosur against defendants 1 to 5 for the following reliefs: