LAWS(MAD)-2007-1-14

UNION OF INDIA Vs. G SIVARAMAKRISHNAN

Decided On January 11, 2007

HEAD RECORD OFFICER, RAILWAY MAIL SERVICE, T DIVISION, TIRUCHY Appellant

V/S

REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI Respondents

Referred Judgements :-

NELSON MOTIS VS. UNION OF INDIA [REFERRED TO]
SENIOR SUPERINTENDENT OF POST OFFICES PATHANAMTHITTA VS. A GOPALAN [REFERRED TO]

JUDGEMENT

(1.) ............

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