LAWS(MAD)-2007-12-385

MANAGING DIRECTOR Vs. COMMISSIONER PETHANAYAKANPATTI PANCHAYAT

Decided On December 03, 2007
MANAGING DIRECTOR Appellant
V/S
COMMISSIONER, PETHANAYAKANPATTI PANCHAYAT, PALANI TALUK, DINDIGUL DISTRICT Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "for Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i. e. , on 29. 11. 2007. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.