(1.) CHALLENGE is made to the order of the Principal District munsif, Erode made in E. P. No. 15 of 2004 in O. S. No. 2931 of 1981.
(2.) THE court heard the learned counsel on either side.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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