METRO MACHINERY TRADERS Vs. UNION OF INDIA

Referred Judgements :-

THE D.F.O. SOUTH KHETRI AND OTHERS V. RAM SANEHI SINGH [REFERRED TO]
LEXICON FINANCE LIMITED V. UNION OF INDIA [REFERRED TO]
ANGLO-PERSIAN OIL COMPANY V. P.S.PANCHAPAKESA AIYAR [REFERRED TO]
NIIT LIMITED V. ASHISH DEB [REFERRED TO]
UNION OF INDIA VS. KISHORILAL GUPTA AND BROS [REFERRED TO]
NAIHATI JUTE MILLS LIMITED VS. KHYALIRAM JAGANNATH [REFERRED TO]
STATE OF UTTAR PRADESH VS. DISTRICT JUDGE UNNAO [REFERRED TO]
RAM AND SHYAM COMPANY VS. STATE OF HARYANA [REFERRED TO]
INDIRA KAUR VS. SHEO LAL KAPOOR [REFERRED TO]
I T C LIMITED VS. GEORGE JOSEPH FERNANDES [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
MOLAR MAL DEAD VS. KAY IRON WORKS PRIVATE LIMITED [REFERRED TO]
WELLINGTON ASSOCIATES LIMITED VS. KIRIT MEHTA [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. KURIEN E KALATHIL [REFERRED TO]
STATE OF BIHAR VS. JAIN PLASTICS AND CHEMICALS LIMITED [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [REFERRED TO]
HYTHRO POWER CORPORATION LIMITED VS. DELHI TRANSCO LIMITED [REFERRED TO]
ABL INTERNATIONAL LIMITED VS. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED [REFERRED TO]
BHAURAO DAGDU PARALKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
S B P AND CO VS. PATEL ENGINEERING LTD [REFERRED TO]
NATIONAL AGRICULTURAL CO OP MARKETING FEDERATION INDIA LTD VS. GAINS TRADING LTD [REFERRED TO]
RAJA PICTURE PALACE RAJAHMUNDRY VS. MARINA JAGGA RAO [REFERRED TO]
SUWALAL JAIN VS. CLIVE MILLS CO LTD [REFERRED TO]
NITYA KUMAR CHATTERJEE VS. SUKHENDU CHANDRA [REFERRED TO]
GENERAL ENTERPRISES VS. JARDINE HANDERSON LTD [REFERRED TO]
GENERAL MANAGER NORTHERN RAILWAY BARODA HOUSE NEW DELHI VS. METAL POWDER COMPANY LIMITED [REFERRED TO]
MAHARAJAH SIR MANINDRA CHANDRA NANDY VS. HVLOW AND CO LTD [REFERRED TO]