LAWS(MAD)-2007-9-62

D GANESAN Vs. SUPERINTENDING ENGINEER SALEM ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD

Decided On September 11, 2007
S.DURAISAMY Appellant
V/S
EXECUTIVE ENGINEER OPERATION AND MAINTENANCE/SALEM EAST TAMIL NADU ELECTRICITY BOARD Respondents

JUDGEMENT

(1.) THIS order shall govern the two writ petitions, namely W. P. Nos. 5419 and 9883 of 2007.

(2.) THE petitioners seek to quash the memo issued by the first respondent by way of issuing writ of certiorari.

(3.) THE affidavits filed in support of the petitions are perused. The court heard the learned counsel on either side.