STATE Vs. ANALAGAN; R DRAVIDA MANISELVAM

Referred Judgements :-

ASLAM BABALAL DESAI V. STATE OF MAHARASTRA [REFERRED]
DOLATH RAM AND ANR. V. STATE OF HARIYANA [REFERRED]
SAMARENDRA NATH BHATTACHARJEE V. STATE OF W.B AND ANR. [REFERRED]
MEHABOOB DAWOOD SAIQ V. STATE OF MAHARASTRA [REFERRED]
NITHIYANAND RAI V. STATE OF BIHAR AND ANR. [REFERRED]
KALYAN CHANDRA SARKAR V. RAJESH RANJAN [REFERRED]
ANWARI BEGUM V. SHER MOHAMMAD AND ANR. [REFERRED]
RAMACHANDRAN V. STATE OF MADHYA PRADESH [REFERRED]
STATE OF T.N V. S.A. RAJA [REFERRED]
ANIL KUMAR TULSIYANI V. STATE OF U.P AND ANR. [REFERRED]
KRISHNA REDDY VS. STATE OF TAMIL NADU [REFERRED]