LAWS(MAD)-2007-1-259

ANNAMALAYAR AGENCIES Vs. VVS AND SONS PVT LTD

Decided On January 05, 2007
ANNAMALAYAR AGENCIES Appellant
V/S
VVS AND SONS PVT. LTD. Respondents

JUDGEMENT

(1.) This application has been filed by the plaintiff for an order of interim injunction restraining respondents its servants agents, assigns or any other persons claiming under them from in any manner continuing the telecast of the impugned advertisement/television commercial in any television channel, the text/story board version of which is filed in English translation as plaint document Nos. 5, 6 & 7 or any other modification, variation or adaptation thereof, pending disposal of the suit.

(2.) For the sake of convenience the parties are referred to as they are described in the suit.

(3.) The plaintiff filed the above suit for the following reliefs: