LAWS(MAD)-2007-4-106

G JAYAKRISHNAN Vs. JOTHI RAMALINGAM

Decided On April 19, 2007
G. JAYAKRISHNAN Appellant
V/S
JOTHI RAMALINGAM Respondents

JUDGEMENT

(1.) THIS Revision is filed against the Judgment of the learned Special Judicial Magistrate,bhavani in C. C. No. 1 of 2003 dated 03. 07. 2003. THIS revision has been preferred against the Judgment in c. C. No. 1 of 2003 on the file of the Court of Special Judicial Magistrate, bhavani dated 3. 7. 2003.

(2.) THE criminal case had arisen out of an accident which took place on 18. 1. 2002 at 11. 30 a. m. , on the Anthiyur-Appakudal Road , Santhipalayam Village , Bhavani Taluk.

(3.) ON the side of the prosecution P. Ws 1 to 11 were examined. Exs P1 to P9 were exhibited.