K PRAKASH Vs. DISTRICT COLLECTOR

JUDGEMENT

(1.) MR. A. ARUMUGAM, the learned Additional Government Pleader takes notice for the respondents.

(2.) WITH the consent of the learned counsels appearing on either side, the writ petitions are taken up for final disposal.

(3.) HEARD Mr. K. Doraisamy, learned Senior Counsel for the petitioners as well as Mr. A. Arumugam, learned Additional Government Pleader for the respondents.