(1.) LEARNED counsel for the petitioner reports that as on date, nothing survives for adjudication in the above writ petition.
(2.) ACCORDINGLY, the writ petition is dismissed as infructuous. No costs. Consequently, WPMP No. 712 of 2005 is also dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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