LAWS(MAD)-2007-3-86

ADHAVAN PROCESSORS PRIVATE LTD Vs. MANAGING DIRECTOR STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD

Decided On March 20, 2007
ADHAVAN PROCESSORS PRIVATE LTD. Appellant
V/S
MANAGING DIRECTOR STATE INDUSTRIES PROMOTION C Respondents

JUDGEMENT

(1.) THE above writ appeal is directed against the order of the learned single Judge dated 10. 06. 2003 made in W. P. No. 16356 of 2003, in and by which the learned Judge dismissed the writ petition with an observation.

(2.) HEARD Mr. AR. L. Sundaresan , learned senior counsel for the appellant and Mr. P. S. Sethuraman , learned counsel for the respondents.