(1.) AN order of dismissal of an application by the District munsif, Sathyamangalam, made in I. A. No. 840 of 2005 to condone the delay of 258 days in making re-presentation of the plaint, is the subject matter of challenge before this Court.
(2.) THE Court heard the learned Counsel on either side.
(3.) THE Court heard the learned Counsel for the respondent on the above contentions.