(1.) LEARNED Additional Government Pleader takes notice for the respondents.
(2.) WITH the consent of the learned counsels appearing on either side, the writ petition is taken up for final disposal.
(3.) HEARD the learned counsels appearing for the petitioner as well as for the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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