LAWS(MAD)-2007-11-133

M ELUMALAI Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYATS

Decided On November 26, 2007
M.ELUMALAI Appellant
V/S
R.PADMAVATHY Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "for Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i. e. , on 23. 11. 2007. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.