(1.) BY consent of all the parties, the writ petition themselves are taken up for disposal.
(2.) IN W. P. No. 41175 of 2006, the petitioner by name K. R. Annie prayed to issue a writ of mandamus directing respondents 3 to 5 (Officers of Corporation of Chennai) to inspect the on going construction at door No25, Soliappan Street, Old Washermenpet, Chennai-600 021 and if found to be in violation to initiate the necessary action for removal of the encroachment and further direct respondents 3 to 6 not to issue certificate of compliance of planning permit for the abovesaid premises.
(3.) PURSUANT to the direction of this Court, the Commissioner, Corporation of Chennai, the third respondent herein has filed a counter affidavit. Among the information furnished, the details stated in para 6 are relevant, which are as follows: