LAWS(MAD)-2007-12-179

GANAPATHY AMMAL Vs. STATE OF TAMIL NADU

Decided On December 20, 2007
GANAPATHY AMMAL Appellant
V/S
STATE OF TAMIL NADU Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "for Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i. e. , on 19. 12. 2007. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.