LAWS(MAD)-2007-9-212

P KALYANI Vs. JOINT COMMISSIONER OF POLICE O/O THE JOINT COMMISSIONER OF POLICE TRAFFIC CHENNAI CITY CHENNAI

Decided On September 05, 2007
P. KALYANI Appellant
V/S
JOINT COMMISSIONER OF POLICE, O/O. THE JOINT COMMISSIONER OF POLICE (TRAFFIC), CHENNAI CITY, CHENNAI Respondents

JUDGEMENT

(1.) PROPOSAL sent by the 1st respondent dated 5.7.2006.) Seeking a writ of mandamus directing the second respondent to release the death cum retirement benefit and gratuity to the petitioner as per the PROPOSAL sent by the first respondent, dated 5.7.2006.

(2.) THE Court heard the learned Counsel on either side.

(3.) THE learned Counsel for the first respondent would submit that a proposal was forwarded to the second respondent on 5.7.2006 itself.