LAWS(MAD)-2007-11-188

M BALARAMAN Vs. SUPERINTENDING ENGINEER KUNDAH GENERATION CIRCLE

Decided On November 16, 2007
M.BALARAMAN Appellant
V/S
MEMBER (GENERATION) TAMIL NADU ELECTRICITY BOARD Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "for Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i. e. , on 15. 11. 2007. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.